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Citedby 29 docs - [View All]
D. Rm. Sp. Sv. Firm By Partner O. Rm. ... vs Commissioner Of Income-Tax, ... on 9 February, 1960
O. Rm. Sp. Sv. Firm vs Commissioner Of Income-Tax, ... on 9 February, 1960
The Commissioner Of Income-Tax vs M/S. Mcmillan & Co on 16 October, 1957
In Re: The Patiala State Bank vs Unknown on 10 August, 1940
In Re: Advance Ruling P. No. 10 Of ... vs Unknown on 14 August, 1996

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[Section 2] [Complete Act]
Central Government Act
Section 2(3) in The Income- Tax Act, 1995
(3) 3[ Omitted by the Direct Tax Laws (Amendment) Act, 1987 , with effect from 1 April, 1988 .]