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Citedby 1 docs
Dharani Mohun Roy vs Prafulla Kumar Mitra on 15 March, 1951
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t.p.act
[
Section 19
] [
Complete Act
]
Central Government Act
Section 19(p) in The Presidency Small Cause Courts Act, 1882
(p) suits for an account of property and its due administration under the decree of the Court;