Mobile View
Main Search
Forums
Advanced Search
Disclaimer
Citedby 9 docs - [
View All
]
M/S. Reco Industries vs Commissioner Of Customs, New ... on 23 March, 2001
Shri Sanjay Aggarwal And Shri ... vs Commissioner Of Customs on 2 January, 2006
Bengal Ingot Co. Ltd. vs Collector Of Customs on 27 December, 1985
Hari Impex vs Collector Of Customs on 22 May, 1998
Texcomash Exports vs Commissioner Of Customs on 19 January, 2000
User Queries
customs act
customs act,1962
[
Section 76(1)
] [
Section 76
] [
Complete Act
]
Central Government Act
Section 76(1)(b) in The Customs Act, 1962
(b) in respect of any goods the market- price of which is less than the amount of drawback due thereon;