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Section 1(2) in The Wealth- Tax Act, 1957 ["Section 1"] ["Complete Act"]
Citedby 4 docs
Commissioner Of Wealth Tax vs Dr. Karan Singh And Others Etc on 4 February, 1993
Aluminium Corporation Of India ... vs Commissioner Of Wealth-Tax on 7 May, 1970
Gulabrai Hanumanbox vs Commissioner Of Wealth-Tax on 6 August, 1991
Wealth-Tax Officer vs Kirtichand Tauk on 24 August, 1984

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Central Government Act
(2) It extends to the whole of India.