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trade marks act
trade mark
trade and merchandise act 1958
marks
the trade and merchandise marks act
[
Section 74(2)
] [
Section 74
] [
Complete Act
]
Central Government Act
Section 74(2)(a) in The Trade And Merchandise Marks Act, 1958
(a) the bundles are conspicuously marked with an indication of the weight of yarn in the English or the metric system in each bundle; and