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Citedby 1 docs
Shroff & Co., Etc vs Municipal Corporation Of Greater ... on 12 August, 1988
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customs act
customs act,1962
section 36
[
Section 2
] [
Complete Act
]
Central Government Act
Section 2(36) in The Customs Act, 1962
(36) " rules" means the rules made by the Central Government under any provision of this Act;