Mobile View
Main Search Forums Advanced Search Disclaimer
Citedby 1 docs
Shroff & Co., Etc vs Municipal Corporation Of Greater ... on 12 August, 1988

User Queries
[Section 2] [Complete Act]
Central Government Act
Section 2(36) in The Customs Act, 1962
(36) " rules" means the rules made by the Central Government under any provision of this Act;