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Citedby 1 docs
Jitender Singh Aulakh, Pps And ... vs Arun Kumar Mittal And Others on 16 February, 2009
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administrative tribunals act
[
Section 3
] [
Complete Act
]
Central Government Act
Section 3(t) in The Administrative Tribunals Act, 1985
(t) " Tribunal" means the Central Administrative Tribunal or a State Administrative Tribunal or a Joint Administrative Tribunal;