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Citedby 2 docs
Premchand Jechand vs K.G. Sanghrani, Assistant ... on 10 November, 1967
Mutha Parasmal Jain And Ors. vs Union Of India (Uoi) And Ors. on 3 September, 1980

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[Section 3(3)] [Section 3] [Complete Act]
Central Government Act
Section 3(3)(b) in The Essential Commodities Act, 1955
(b) where no such agreement can be reached, the price calculated with reference to the controlled price, if any;