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Citedby 184 docs - [View All]
N.M. Shah vs Second Wealth-Tax Officer on 29 January, 1982
Smt. Vinita Devi Singhania vs Commissioner Of Wealth-Tax on 18 February, 1991
Ajay Kumar Saharia vs Commissioner Of Wealth-Tax on 19 February, 1993
Kikabhai Bhagubhai And Anr. vs Commissioner Of Wealth-Tax, ... on 18 September, 1968
Biju Patnaik vs Wealth-Tax Officer on 17 February, 1981

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[Section 7] [Complete Act]
Central Government Act
Section 7(1) in The Wealth- Tax Act, 1957
(1) 1[ Subject to any rules made in this behalf, the value] of any asset, other than cash, for the purposes of this Act, shall be estimated to be the price which in the opinion of the Wealth- tax Officer it would fetch if sold in the open market on the valuation date.