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[Section 2(1)(r)(2)] [Section 2(1)(r)] [Section 2(1)] [Section 2] [Complete Act]
Central Government Act
Section 2(1)(r)(2)(b) in The Consumer Protection Act, 1986
(b) a price that a person who reads, hears or sees the adver- tisement, would reasonably understand to be a bargain price having regard to the prices at which the product advertised or like products are ordinarily sold;