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Citedby 44 docs - [View All]
J.K. Synthetics Ltd. vs R.D. Saxena, Director Of ... on 16 April, 1976
In Re: Blaze Advertising (Delhi) ... vs Unknown on 22 July, 1977
Ballarpur Industries Ltd. vs Director - General Of ... on 1 January, 1988
In Re: An Agreement Relating To ... vs Unknown on 5 March, 1974
In Re: Mohan Meakin Breweries Ltd. vs Unknown on 17 December, 1976

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[Section 10(a)] [Section 10] [Complete Act]
Central Government Act
Section 10(a)(iv) in The Monopolies And Restrictive Trade Practices Act, 1969
(iv) upon its own knowledge or information