Mobile View
Main Search
Forums
Advanced Search
Disclaimer
Citedby 44 docs - [
View All
]
J.K. Synthetics Ltd. vs R.D. Saxena, Director Of ... on 16 April, 1976
In Re: Blaze Advertising (Delhi) ... vs Unknown on 22 July, 1977
Ballarpur Industries Ltd. vs Director - General Of ... on 1 January, 1988
In Re: An Agreement Relating To ... vs Unknown on 5 March, 1974
In Re: Mohan Meakin Breweries Ltd. vs Unknown on 17 December, 1976
Loading...
User Queries
section 10
restricted trade practices
trade practices
[
Section 10(a)
] [
Section 10
] [
Complete Act
]
Central Government Act
Section 10(a)(iv) in The Monopolies And Restrictive Trade Practices Act, 1969
(iv) upon its own knowledge or information