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Citedby 5 docs
T.S. Srinivasan vs Commissioner Of Expenditure-Tax on 15 March, 1972
Darshan Surendra Parekh vs Commissioner Of ... on 26 October, 1964
Prince Azam Jah vs Expenditure-Tax Officer on 14 April, 1967
Commissioner Of Wealth-Tax vs J.K. Srivastava on 12 January, 1984
Mr. Raya R. Govindarajan, Prop. ... vs The Asst. Commissioner Of Income ... on 16 February, 2004
User Queries
finance act
sec. 4
[
Section 4
] [
Complete Act
]
Central Government Act
Section 4(i) in The Finance Act, 1996
(i) in line 17, for" he", read" the";