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special economic zones
special economic zones act 2005
section 6
"special economic zone"
[
Section 15
] [
Complete Act
]
Central Government Act
Section 15(6) in The Special Economic Zones Act, 2005
(6) Every appeal made under sub- section (4) shall be in such form and shall be accompanied by a copy of the order appealed against and by such fees as may be prescribed.