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incometax act 1995
[
Section 80J(1A)(ii)
] [
Section 80J(1A)
] [
Section 80J
] [
Complete Act
]
Central Government Act
Section 80J(1A)(ii)(b) in The Income- Tax Act, 1995
(b) in the case of any other tax, on the first day of the period within which it is required to be paid.