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Citedby 8 docs - [View All]
Public Services Tribunal Bar ... vs State Of U.P. And Ors. on 5 May, 2000
S.M. Pattanaik vs Secretary To Government Of India on 5 November, 1986
State Of Punjab vs Salil Sabhlok & Ors. on 15 February, 2013
(U/S 19, Administrative Tribunal ... vs Union Of India Through General ... on 4 March, 2013
Mahajot Sahai vs Competent Authority Under The ... on 4 March, 1970

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[Section 4] [Complete Act]
Central Government Act
Section 4(1) in The Administrative Tribunals Act, 1985
(1) The Central Government shall, by notification, establish an Administrative Tribunal, to be known as the Central Administrative Tribunal, to exercise the jurisdiction, powers and authority conferred on the Central Administrative Tribunal by or under this Act.