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Citedby 6 docs - [
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Shri N. Sri Rama Reddy Etc vs Shri V. V. Giri on 27 April, 1970
Lior Avi Ben Moyal vs Narcotics Control Bureau, ... on 28 November, 2008
Pootholi Dasmodaran Nair vs Babu. V.K., Vadakke Kandathil ... on 30 March, 2005
A.R.Periyasamy vs G.Karunakaran on 1 December, 2008
State Of Gujarat vs Shailendra Kamalkishor Pande And ... on 29 June, 2007
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"indian evidence act 1872 "
[
Section 146
] [
Complete Act
]
Central Government Act
Section 146(1) in The Indian Evidence Act, 1872
(1) to test his veracity,