Central Government Act
Section 3(6) in The Customs Tariff Act, 1975
(6) The provisions of the Customs Act, 1962 , (52 of 1962 ) and the rules and regulations thereunder, including those relating to drawbacks, refunds and exemption duties, shall,' so far as' may' be, apply to the duty chargeable under this section as they apply in relation to the duties leviable under that Act.