Mobile View
Main Search
Forums
Advanced Search
Disclaimer
Citedby 1369 docs - [
View All
]
Law Relating To Arrest
Shimoga Oil Mills vs Sri Radhakrishna Oil Mills Kadiri ... on 3 December, 1967
Shri Ramkishan Srikishan Jhaver ... vs Commissioner Of Commercial Taxes ... on 25 February, 1965
Shri Ramkishan Srikishan Jhaver ... vs Commissioner Of Commercial Taxes ... on 25 February, 1965
Union Of India And Ors. vs N.K. Pvt. Ltd. And Anr. on 17 December, 1971
User Queries
indian penal code 1860
sec indian penal code
indian penal code doctypes: laws
special law
all ipc sections
indian penal code, 1860 doctypes:laws
central government act
indian penal code 1860 doctypes:section
section 41
all indian sections
sec indian penal code doctypes:section
[
I.P.C.
]
Central Government Act
Section 41 in The Indian Penal Code, 1860
41. " Special law".-- A" special law" is a law applicable to a particular subject.