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Citedby 19 docs - [View All]
Radhakrishna Yadav (Died Per Lrs) ... vs G. Kalavati Bai on 21 February, 2002
Ramvilas Bajaj vs Ashok Kumar And Anr. on 30 April, 2007
Smt. Qamar Begum vs Pyata Srinivasa Rao And Ors. on 1 January, 1800
S. Mohan Lal vs R. Kondiah on 2 February, 1979
American Home Products ... vs Lupin Laboratories Ltd. on 5 December, 1995

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[Section 10] [Complete Act]
Central Government Act
Section 10(1) in The Drugs (Control) Act, 1950
(1) The Chief Commissioner may direct dealers or producers in general, or any dealer or producer in particular, to mark any drug exposed or intended for sale with the sale prices or to exhibit on the premises a price list of drugs held for sale and the quantities of such drugs in his possession, and may further give directions as to the manner in which any such direction as aforesaid is to be carried out.