Section 59(1) in The Mines Act, 1952

Central Government Act

(1) Prior publication of regulation and rules. The power to make regulations and rules conferred by sections 57 and 58 is subject to the condition of the regulations and rules being made after previous publication.

1. Subs. by Act 62 of 1959, s. 32. for" miners" (w. e. f. 16- 1- 1960 ). 2 Ins. by s. 32, ibid. (w. e. f. 16- 1- 1960 ). 3 Subs by Act 42 of 1983, s. 31 (w. e. f. 31- 5- 1984 )