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Citedby 28 docs - [
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D.L. Nagarja vs Kolar District Co-Operative ... on 30 November, 1999
Ahmedabad Co-Operative ... vs Union Of India (Uoi) And Anr. on 2 September, 1996
Rajeshwar Majoor Kamgari ... vs 3) Sachin Arunrao Nawale ... on 15 June, 2011
Shri Birendra Kumar Singh vs Office Of Registrar Of ... on 16 July, 2008
Backbay Premises Co-Operative ... vs Union Of India & Others on 12 March, 1997
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co operative societies act
co-operative societies
co-operative societies doctypes: laws
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Complete Act
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Central Government Act
Section 2(f) in The Co- Operative Societies Act, 1912
(f) " Registrar" means a person appointed to perform the duties of a Registrar of Co- operative Societies under this Act: and