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Citedby 33 docs - [
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Commissioner Of Wealth-Tax, ... vs Jagdish Prasad Choudhary, ... on 19 May, 1994
Smt. Kiran Kanwar And Smt. Kanchan ... vs The Union Of India (Uoi) And Ors. on 11 July, 1984
Narain Das Jain vs Commissioner Of Wealth-Tax on 26 November, 1990
Wealth-Tax Officer vs Tika Manjendra Shah on 2 March, 1985
Commissioner Of Wealth-Tax vs Gilliram Suggiram on 25 July, 1990
User Queries
section 18
wealth tax act
sec 18
wealth tax
section 18 wealth tax act
[
Section 18
] [
Complete Act
]
Central Government Act
Section 18(2) in The Wealth- Tax Act, 1957
(2) No order shall be made under sub- section (1) unless the person concerned has been given a reasonable opportunity of being heard.