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motor vehicle act
motor vehicle
motor vehicle act 1939
sec. 4
[
Section 92(4)(c)
] [
Section 92(4)
] [
Section 92
] [
Complete Act
]
Central Government Act
Section 92(4)(c)(i) in The Motor Vehicles Act, 1939
(i) to any motor vehicle to which or to any driver of a motor to whom any rules made under clause (b) or clause (c) of sub- section (1) or under sub- section (1A) apply; O. K.