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Citedby 2 docs
Satinder Kumar Jain (Huf) vs Wealth-Tax Officer on 13 June, 1990
Nrb Bearings Ltd. vs Deputy Commissioner Of ... on 6 October, 1993
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rent act
what is rent
delhi rent act 1995
[
Section 2
] [
Complete Act
]
Central Government Act
Section 2(m) in The Delhi Rent Act, 1995
(m) " standard' rent", in relation to any premises, means the rent calculated under section 7;