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Citedby 3 docs
Commissioner Of Income-Tax vs Deoria Public Charitable Trust on 29 April, 1991
Auditor Dasaradha Rami Reddy ... vs Commissioner Of Income-Tax And ... on 21 March, 1989
Shriram Smarak Nidhi vs Inspecting Assistant ... on 15 November, 1988

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[Section 13(1)(d)] [Section 13(1)] [Section 13] [Complete Act]
Central Government Act
Section 13(1)(d)(ii) in The Income- Tax Act, 1995
(ii) any funds of the trust or institution invested or deposited before the 1st day of March, 1983 otherwise than in any one or more of the forms or modes specified in sub- section (5) of section 11 continue to remain so invested or deposited after the 30th day of November, 1983 ; or