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Binodlal Sagarmal And Ors. vs Prem Prakash Gupta And Ors. on 24 June, 2003
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the constitution of india
constitution
article 1
338
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the constitution of india 1949
"constitution of india"
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[
Article 338
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Constitution
]
Central Government Act
Article 338(1) in The Constitution Of India 1949
(1) There shall be a Special Officer for the Scheduled Castes and Scheduled Tribes to be appointed by the President