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Citedby 104 docs - [View All]
George C. Kappen And Ors. vs Govt. Of Kerala And Ors. on 7 April, 1993
The Coimbatore Municipal ... vs The State Of Tamilnadu, ... on 18 April, 1969
Nyamatkhan Jamiyatkhan Pathan vs State Of Gujarat And Ors. on 23 June, 1992
Bommegowda vs State Of Karnataka on 25 September, 1992
Santosh Kumar vs Purushottam Soni on 26 February, 2013

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Central Government Act
Section 8 in The Manipur Municipalities Act, 1994.
8. Application of certain provisions relating to Council in case of Nagar Panchayat.- The provisions of sections 17, 19 and 20 of this Act relating to Council shall also apply in case of Nagar Panchayat.