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Citedby 1 docs
Kharak Singh vs The State Of Punjab on 9 March, 1977
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section 17
state reorganisation act 1956
reorganisation of state
reorganisation act
state reorganisation act
[
Section 17
] [
Complete Act
]
Central Government Act
Section 17(2) in The States Reorganisation Act, 1956
(2) The Zonal Council for each zone shall, unless otherwise determined by it, meet in the States included in that zone by rotation.