Section 480 in The Indian Penal Code, 1860

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falsely trade mark

[I.P.C.]

Central Government Act

Section 480 in The Indian Penal Code, 1860

480. [ Using a false trade mark.] Rep. by the Trade and Merchandise Marks Act, 1958 (43 of 1958 ), s. 135 and Sch. (w. e. f. 25- 11- 1959 ).