Mobile View
Main Search
Forums
Advanced Search
Disclaimer
Loading...
User Queries
indian penal code 1860
indian penal code doctypes: laws
indian penal code, 1860 doctypes:laws
indian penal code 1860 doctypes:section
[
I.P.C.
]
Central Government Act
Section 2ndly in The Indian Penal Code, 1860
2ndly. - If it is done with the intention of causing such bodily injury as the offender knows to be likely to cause the death of the person to whom the harm is caused. or-