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Citedby 5 docs
Super Cassette Industries Ltd. vs Entertainment Network (India) ... on 30 June, 2004
Microsoft Corporation vs Ms. K. Mayuri And Ors. on 30 April, 2007
Warner Bros. Entertainment Inc. ... vs Mr. Santosh V.G on 10 December, 2004
Super Cassettes Industries Ltd vs Hamar Television Network Pvt. ...
Super Cassettes Industries Ltd vs Hamar Television Network Pvt. ...

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[Section 51(a)] [Section 51] [Complete Act]
Central Government Act
Section 51(a)(i) in The Copyright Act, 1957
(i) does anything, the exclusive right to do which is by this Act conferred upon the owner of the copyright, or