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Citedby 3 docs
Blue Star Workers Union vs Blue Star Ltd. And Ors. on 16 July, 1990
Maharashtra State Transport ... vs Maharashtra State Transport ... on 15 March, 1995
Management Of Bombay Burmah ... vs Presiding Officer And Anr. on 23 November, 1998

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[Section 12] [Complete Act]
Central Government Act
Section 12(3) in The Plantations Labour Act, 1951
(3) The State Government may make rules prescribing the location and the standards of 4[ the rooms referred to in sub- section (1) or sub- section (1A)] in respect of their construction and accommodation and the equipment and amenities to be provided therein.