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Sankaran Moitra vs Sadhna Das & Anr on 24 March, 2006
Sankaran Moitra vs Smt. Sadhna Das & Anr on 24 March, 2006
P.Prakash I.P.S vs State Of Kerala, Represented By on 18 March, 2011
Rameshwar Dayal vs The State Of Rajasthan on 28 May, 1991
Rameshwar Dayal vs The State Of Rajasthan And Anr. on 28 May, 1991

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[I.P.C.]
Central Government Act
Section 197 in The Indian Penal Code, 1860
197. Issuing or signing false certificate.-- Whoever issues or signs any certificate required by law to be given or signed, or relating to any fact of which such certificate is by law admissible in evidence, knowing or believing that such certificate is false in any material point, shall be punished in the same manner as if he gave false evidence.