Section 17(4)(b) in The Companies (Profits) Surtax Act, 1964

Central Government Act

(b) where the order has been made the subject of an appeal to the Commissioner (Appeals).]

1. Omitted and subs. by Act 29 of 1977, s. 39 and sch. V, (w. e. f. 10- 7- 1978 .)

2. Subs. by Act 67 of 1984, s. 80 (w. e. f. 1- 10- 1984 ).