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Smt.T.K.Savithri, Occupier vs The Inspector Of Factories And ... on 16 February, 2010

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[Section 45] [Complete Act]
Central Government Act
Section 45(1) in The Factories Act, 1948
(1) There shall in every factory be provided and maintained so as to be readily accessible during all working hours first- aid boxes or cupboards equipped with the prescribed contents, and the number of such boxes or cupboards to be provided and maintained shall not be less than one for every one hundred and fifty workers ordinarily employed 1[ at any one time] in the factory.