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sec 11(a)
incometax act 1995
"section 11"
[
Section 11(1)(d)(1A)(a)
] [
Section 11(1)(d)(1A)
] [
Section 11(1)(d)
] [
Section 11(1)
] [
Section 11
] [
Complete Act
]
Central Government Act
Section 11(1)(d)(1A)(a)(i) in The Income- Tax Act, 1995
(i) where the whole of the net consideration is utilised in acquiring the new capital asset, the whole of such capital gain;