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electricity act 1910
electricity act
indian acts
the indian electricity act
section 13 1 i
section 13(1)e
indian electricity act 1910
s 13(ii)(a)
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Section 13(1)(e)
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Section 13(1)
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Section 13
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Central Government Act
Section 13(1)(e)(ii) in The Indian Electricity Act, 1910
(ii) works which consist of the repair, renewal or amendment of existing works of which the character or position is not to be altered;]