Mobile View
Main Search Forums Advanced Search Disclaimer
Citedby 176 docs - [View All]
Thumati Venkaiah And Ors. vs State Of Andhra Pradesh And Ors. on 9 May, 1980
Tumati Venkaish Etc. Etc vs State Of Andhra Pradesh on 9 May, 1980
Govt. Of Andhra Pradesh And Ors vs G.V.K.Girls High School on 8 August, 2000
Govt Of Andhra Pradesh And Ors. vs G.V.K. Girls High School on 7 August, 2000
State Of Gujarat & Anr. vs Manoharsinhji Pradyumansinhji ... on 4 December, 2012

User Queries
[Complete Act]
Central Government Act
Section 2 in The Andhra Pradesh Legislative Council Act, 2005
2. Definitions.- In this Act, unless the context otherwise requires, each of the words and expressions used herein and not defined but defined in the Representation of the People Act, 1950 (43 of 1950 ), shall have the same meaning as in that Act.