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[Section 78] [Complete Act]
Central Government Act
Section 78(1) in The Copyright Act, 1957
(1) Power to make rules. The Central Government may, by notification in the Official Gazette, make 1 rules for carrying out the purposes of this Act.
1. For the Copyright Rules, 1958, see Gazette of India, Extraordinary, Pt. II, See. 3, p. 167.