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trade marks act
trade mark
trade mark act 1999
"the trade marks act,1999"
marks
s 115
[
Section 115
] [
Complete Act
]
Central Government Act
Section 115(2) in The Trade Marks Act, 1999
(2) No court inferior to that of a Metropolitan Magistrate or Judicial Magistrate of the first class shall try an offence under this Act.