Mobile View
Main Search
Forums
Advanced Search
Disclaimer
User Queries
indian penal code 1860
376,
section 376
indian penal code doctypes: laws
indian penal code, 1860 doctypes:laws
[
Section 376(2)(a)
] [
Section 376(2)
] [
Section 376
] [
I.P.C.
]
Central Government Act
Section 376(2)(a)(ii) in The Indian Penal Code, 1860
(ii) in the premises of any station house whether or not situated in the police station to which he is appointed; or