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Citedby 3 docs
Digambar Jain Mandir vs Vishnu Prasad And Ors. on 23 December, 1980
Chhoga Lal vs Legal Representatives Of ... on 11 November, 1992
Madhukar Goel vs M.S. Goel on 11 February, 1998
Courts On Its Own Motion vs The Publisher, Times Of India, ... on 4 April, 2013

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[Section 14] [Complete Act]
Central Government Act
Section 14(2) in The Registration Act, 1908
(2) The State Government may allow proper establishments for the several offices under this Act.