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Citedby 5 docs
Commissioner Of Income Tax vs Nipa Twisting Works on 25 January, 2001
N. Satyanarayana Murthy And Ors. vs M. Venkata Bala Krishnamurthy on 24 August, 1988
Mrs. Nalinibai V. Saraf vs Assistant Controller Of Estate ... on 23 August, 1994
Ganesh Dal Mills vs Commissioner Of Income-Tax on 30 September, 1980
Madhavji Khatau Katira And Anr. vs Trikamdas Narandas Tanna on 28 June, 1968
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indian partnership act section 33
[
Section 33
] [
Complete Act
]
Central Government Act
Section 33(1) in The Indian Partnership Act, 1932
(1) A partner may not be expelled from a firm by any majority of the partners, save in the exercise in good faith of powers conferred by contract between the partners.