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Citedby 70 docs - [
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M/S. The United Planters' vs The Government Of Tamil Nadu on 8 September, 2008
United India Insurance Company ... vs Palaniammal And Others on 16 April, 1990
Oriental Insurance Co. Ltd vs Rakesh Kumar & Ors on 29 February, 2012
The National Insurance Company vs Sugantha Kunthalambal And Ors. on 19 June, 1980
Assistant Commissioner Of ... vs Kunte Joshi & Vaidya. on 4 May, 1995
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motor vehicle act
motor vehicle
motor vehicle act 1939
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Section 2
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Complete Act
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Central Government Act
Section 2(33) in The Motor Vehicles Act, 1939
(33) 4[ transport vehicle" means a public service vehicle or a goods vehicle;]