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pollution
water
52
water (prevention
control doctypes: laws
section 52
[
Section 52(1)
] [
Section 52
] [
Complete Act
]
Central Government Act
Section 52(1)(b) in Water (Prevention And Control Of Pollution) Act, 1974
(b) specify any laboratory or institute as a State Water Laboratory, to carry out the functions entrusted to the State Water Laboratory under this Act.