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Suresh Babu vs Leela on 11 August, 2006
Vilayat Raj Alias Vilayat Khan vs Smt. Sunila on 17 February, 1983
Virender Narang vs Smt. Beena on 16 September, 1976
Rup Jyoti Das vs Beron Saikia on 3 January, 2006
Joginer Singh vs Pushpa on 20 March, 1968
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Section 13(1)(ii) in The Hindu Marriage Act, 1955
(ii) has ceased to be a Hindu by conversion to another religion; or