Mobile View
Main Search
Forums
Advanced Search
Disclaimer
Loading...
User Queries
section 18
sec 18
atomic energy act
[
Section 18(2)
] [
Section 18
] [
Complete Act
]
Central Government Act
Section 18(2)(a) in The Atomic Energy Act, 1962
(a) disclose, or obtain or attempt to obtain any information restricted under sub- section (1), or