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Citedby 836 docs - [View All]
Parameswaran Nambudiripad vs Inspecting Assistant ... on 21 November, 1967
Poomuli Manakkal Parameshwaran ... vs Inspecting Assistant ... on 21 November, 1967
Murlidhar Jalan vs Income-Tax Officer, Dibrugarh. on 18 March, 1959
Income -Tax Officer Kolar And ... vs Seghu Buchiah Setty on 11 March, 1964
Laduram Taparia vs D.K. Ghosh And Ors. on 13 May, 1955

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Central Government Act
Section 29 in The Income- Tax Act, 1995
29. Income from profits and gains of business or profession, how computed The income referred to in section 28 shall be computed in accordance with the provisions contained in sections 30 to 1[ 43D].