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Lala Raghurajswarup (Dead) By ... vs Hardwari Lal And Ors on 21 August, 1991

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[Section 47] [Complete Act]
Central Government Act
Section 47(4) in The Delhi Rent Act, 1995
(4) Subject to the other provisions of this Act, the Benches of the Tribunal shall ordinarily sit at such places in the National Capital Territory of Delhi as the Central Government may, by notification in the Official Gazette, specify.