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Section 64(1)(j) in The Patents Act, 1970 [
"Section 64(1)"
] [
"Section 64"
] [
"Complete Act"
]
Citedby 4 docs
M/S.Tvs Motor Company Limited vs M/S.Bajaj Auto Limited on 18 May, 2009
M/S.Tvs Motor Company Limited vs M/S.Bajaj Auto Limited on 18 May, 2009
M/S.Tvs Motor Company Limited vs M/S.Bajaj Auto Limited on 18 May, 2009
Krone Aktingesellschaft And Anr. vs Kartik Telecomptrols (Pvt) Ltd. on 6 November, 1992
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Central Government Act
(j) that the patent was obtained on a false suggestion or representation;